LexR. SURESH KUMAR, K.KUMARESH BABU
446 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 446 |
Disposal nature
| DISMISSED | 171 |
| DISPOSED OF | 77 |
| ORDERED | 62 |
| ALLOWED | 56 |
| DISMISSED AS INFRUCTUOUS | 24 |
| CLOSED | 23 |
| WITHDRAWN DISMISSED | 16 |
| PARTLY ALLOWED | 6 |
Recent judgments
- THE STATE OF TAMIL NADU v. D DURAIKANNU (DIED), 1. THE ACCOUNTANT GENERAL (A AND E) — Madras High Court (2025-04-03)
- R.Arivuselvan and another v. Thiru. T.Udhaya Chandran, I.A.S., and another — Madras High Court (2025-04-03)
- M.Murugesan v. Mr.Rajesh Lakhoni and 2 others — Madras High Court (2025-04-03)
- S.Nandhini v. Thiru. Rajesh Lakhoni, I.A.S., — Madras High Court (2025-03-24)
- Mrs. J.Japa Jaya v. Mr. J. Kumaragurubaran, — Madras High Court (2025-03-21)
- S.Vijay, v. Mr.Rajesh Lakhoni and 2 others — Madras High Court (2025-03-21)
- Abhijay Matriculation School v. The Principal Secretary — Madras High Court (2025-03-21)
- THE GOVERNMENT OF TAMIL NADU v. K. LAKSHMI — Madras High Court (2025-03-21)
- A.Arulanandiah v. Rajesh Lakhoni and 2 others — Madras High Court (2025-03-21)
- S.ARAVINDAN v. THE PRINCIPAL SECRETARY TO GOVERNMENT — Madras High Court (2025-03-21)