LexR. SURESH KUMAR, K.K. RAMAKRISHNAN
554 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 554 |
Disposal nature
| CLOSED | 177 |
| DISMISSED | 94 |
| DISMISSED AS INFRUCTUOUS | 91 |
| ALLOWED | 82 |
| DISPOSED OF | 61 |
| WITHDRAWN DISMISSED | 26 |
| ORDERED | 15 |
| PARTLY ALLOWED | 4 |
Recent judgments
- Sugi v. The Superintendent of Police — Madras High Court (2025-04-28)
- A.S.Chinnashami v. The Registrar — Madras High Court (2025-04-02)
- The District Elementary Educational Officer v. J.Gnana Pushpam, — Madras High Court (2025-04-02)
- THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER v. RACHEL JANNET — Madras High Court (2025-04-02)
- The Commissioner of School Education v. Aided Muslim committee primary School — Madras High Court (2025-03-04)
- The Agricultural Production Commissioner v. R.Thiruppathy — Madras High Court (2024-02-08)
- R.KALAICHELVI, v. The Tamilnadu Electricity Board, — Madras High Court (2024-02-08)
- THE GOVERNMENT OF TAMIL NADU v. S. MARIAMMAL(DIED) W/O.LATE — Madras High Court (2023-12-21)
- Ganeshkumar v. The Principal Secretary to government — Madras High Court (2023-12-12)
- Saibunisha (Died), SYED JAMEEL v. The Inspector of Police — Madras High Court (2023-08-23)