R. SURESH KUMAR, K. GOVINDARAJAN THILAKAVADI

52 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• The Director of School Education v. Renganathan — Madras High Court (2026-01-29)
• THE SECRETARY v. A.BABU PRASANTH — Madras High Court (2026-01-29)
• THE STATE REP. BY ITS PRINCIPAL SECRETARY TO GOVERNMENT v. K. MOHANA MADHAVAN — Madras High Court (2026-01-29)
• Kumaresan v. S.Siva — Madras High Court (2026-01-29)
• The Secretary to Government v. E. Suganthi — Madras High Court (2026-01-29)
• C. Madesh v. The District Collector — Madras High Court (2026-01-29)
• The Secretary v. G Malliga — Madras High Court (2026-01-29)
• GOVERNMENT OF TAMIL NADU v. J PANDI — Madras High Court (2026-01-29)
• R.Balamurugan, v. The Secretary to Government, — Madras High Court (2026-01-29)
• Government of Tamil Nadu v. T.Varadharajan — Madras High Court (2026-01-29)