R. SURESH KUMAR, HEMANT CHANDANGOUDAR

637 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• J. VIGNESH v. THE UNION OF INDIA — Madras High Court (2026-02-19)
• The Transport Commissioner v. M. Kavitha — Madras High Court (2026-02-19)
• THE CORRESPONDENT v. K.SATHISH — Madras High Court (2026-02-19)
• M.PRAKASH BABU v. G. Parthiban — Madras High Court (2025-11-26)
• THE SECRETARY v. P JOTHILAKSHMI — Madras High Court (2025-11-26)
• D Saravanan v. THE PRINCIPAL SECRETARY TO GOVERNMENT — Madras High Court (2025-11-26)
• THE DIRECTOR OF SCHOOL EDUCATION v. L G MURUGAN — Madras High Court (2025-11-26)
• Thiyagarajan v. The Addl.Chief Secretary to the Govt. of Tamil Nadu — Madras High Court (2025-11-25)
• P.V. Shivaranjani v. M.Ellappan — Madras High Court (2025-11-25)
• ANURADHA v. THE CHIEF ENGINEER — Madras High Court (2025-11-25)