LexR. SURESH KUMAR, G.ARUL MURUGAN
627 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 627 |
Disposal nature
| DISPOSED OF | 223 |
| DISMISSED | 215 |
| WITHDRAWN DISMISSED | 63 |
| ORDERED | 45 |
| ALLOWED | 26 |
| CLOSED | 20 |
| PARTLY ALLOWED | 14 |
| DISMISSED AS INFRUCTUOUS | 12 |
Recent judgments
- The Assistant Director v. Sathrak — Madras High Court (2025-10-14)
- Mayurapuram Guru Pamban Sreematt Kumaraguru Dasa Annadhana Sabai, v. P.N. Sridhar, and 3 others — Madras High Court (2025-10-14)
- A.RAVIKUMAR v. THE EXECUTIVE OFFICER — Madras High Court (2025-10-14)
- R.Vasantha v. The State of Tamilnadu — Madras High Court (2025-10-14)
- A.P.Parthiban v. The Additional Chief Secretary — Madras High Court (2025-10-14)
- The Commissioner of Land Administration v. S Santhiyagu — Madras High Court (2025-10-14)
- The Chief Educational Officer v. K K Lavanya Lakshmi — Madras High Court (2025-10-14)
- The Director of Elementary Education v. F Asha Rositta — Madras High Court (2025-10-14)
- The Commissioner of Land Reforms v. S Pitchammal — Madras High Court (2025-10-14)
- A. ARUNACHALAM v. A. UNNAMALAI — Madras High Court (2025-10-14)