R. SURESH KUMAR

25 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 v. Ambattur Clothing Limited — Madras High Court (2026-04-30)
• The Principal Commissioner of Income Tax 1 Chennai-1 v. Cholamandalam Investment and Finance Company Limited — Madras High Court (2026-04-30)
• Dormakaba India Pvt Ltd v. The Deputy Commissioner of Income tax — Madras High Court (2026-04-30)
• THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 v. Archean Industries Pvt Ltd — Madras High Court (2026-04-30)
• E. Arumugam v. The Government of Tamil Nadu — Madras High Court (2026-03-02)
• S.RAGHAVAN v. The Commissioner — Madras High Court (2026-03-02)
• M.BALAJI v. THE PRINCIPAL SECRETARY — Madras High Court (2026-03-02)
• ANANDHAN v. THE DISTRICT COLLECTOR — Madras High Court (2026-03-02)
• Hope for Critters v. Honble Madras High Court, — Madras High Court (2026-03-02)
• P.N.Selvam, v. The Block Development Officer, — Madras High Court (2026-03-02)