LexR. SURESH KUMAR, C. SARAVANAN
930 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 930 |
Disposal nature
| ORDERED | 440 |
| DISMISSED | 279 |
| DISPOSED OF | 64 |
| ALLOWED | 48 |
| WITHDRAWN DISMISSED | 29 |
| ORDERED ON TERMS | 27 |
| CLOSED | 13 |
| DISMISSED AS INFRUCTUOUS | 11 |
Recent judgments
- RAMASAMY TAMIL COLLEGE, v. Dr. P.SHANKAR I.A.S., AND 2 OTHERS — Madras High Court (2025-12-10)
- P.I.Ashokaraamaseker, v. R.Kesavan and another — Madras High Court (2025-11-25)
- The Correspondent, v. Mr. Durairaj and another — Madras High Court (2025-11-25)
- The Government Of Tamilnadu v. S Rajan — Madras High Court (2025-11-11)
- THE PRINCIPAL SECRETARY TO GOVERNMENT v. D. MOHANA — Madras High Court (2025-11-11)
- A.M.Mariyappan v. Dr.T.Prabhushankar, IAS., — Madras High Court (2025-09-16)
- HIGHLAND CONSTRUCTION v. The State of Tamil Nadu — Madras High Court (2025-09-16)
- P. Sankar, v. Thiru. Ranjeet Singh, I.A.S., and 2 others — Madras High Court (2025-09-16)
- Mr.Sanjeev Thakur, v. Mr. Dheeraj Kumar, I.A.S., — Madras High Court (2025-09-16)
- THE COMMISSIONER OF CUSTOMS v. SHRI MOHAMMED ALI JINNAH — Madras High Court (2025-05-09)