LexR. SURESH KUMAR, A.D.MARIA CLETE
431 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 431 |
Disposal nature
| ORDERED | 232 |
| DISMISSED | 66 |
| DISPOSED OF | 53 |
| ALLOWED | 28 |
| WITHDRAWN DISMISSED | 17 |
| ORDERED ON TERMS | 14 |
| PARTLY ALLOWED | 11 |
| DISMISSED AS INFRUCTUOUS | 5 |
Recent judgments
- R.NIRMALA v. S.SARAVANAN — Madras High Court (2026-01-22)
- M.ANNAPOORANI v. J.ANTONY JEYAKUMAR — Madras High Court (2026-01-22)
- A. Philominal v. The Chairman — Madras High Court (2026-01-22)
- YAMINI v. M.R.SARAVANAN — Madras High Court (2026-01-22)
- C. Aarthi @ Priyadharshini v. R. Arun — Madras High Court (2026-01-22)
- E.S. Vijayarajan v. KOKILA — Madras High Court (2026-01-22)
- SUBASH v. SUBHA — Madras High Court (2026-01-22)
- Royal Sundaram Alliance Insurance Co.Ltd. Salem v. Pushpa — Madras High Court (2026-01-22)
- K. ANANDA KANNAN v. INDHUMATHI — Madras High Court (2026-01-22)
- S.NITHISELVAN v. V.PRIYADHARSHINI — Madras High Court (2026-01-22)