LexR. SURESH KUMAR, A.D.JAGADISH CHANDIRA
83 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 83 |
Disposal nature
| DISPOSED OF | 59 |
| DISMISSED | 14 |
| DISMISSED AS INFRUCTUOUS | 4 |
| CLOSED | 2 |
| GRANTED | 1 |
| ORDERED | 1 |
| DISMISSED AS ABATED | 1 |
| ALLOWED | 1 |
Recent judgments
- MUTHUSAMY ROAD Salaioram v. The commissioner/ — Madras High Court (2026-03-04)
- S.Anand v. The Commissioner of Chennai Corporation, — Madras High Court (2026-03-04)
- S.MARIAPPAN v. THE STATE OF TAMIL NADU — Madras High Court (2026-02-04)
- P.RAJA v. DIRECTOR OF MUNICIPAL ADMINISTRATION, — Madras High Court (2026-02-04)
- P. HEMAGANESH v. THE COMMISSIONER, — Madras High Court (2026-01-08)
- SALEEM v. THE DISTRICT COLLECTOR — Madras High Court (2025-12-19)
- MOORE MARKET ALLIKULAM ANAITHU VYABARIGAL POTHUNALA SANGAM v. THE COMMISSIONER — Madras High Court (2025-11-26)
- PERAMBALUR MAAVATTA SALLAIYORA VIYABARIGAL v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2025-11-12)
- A.ARUNKUMAR v. THE REGIONAL OFFICER — Madras High Court (2025-11-12)
- D.R.RADHAKRISHNAN v. THE COMMISSIONER / — Madras High Court (2025-11-12)