LexR. SURESH KUMAR
8,377 recorded High Court judgment(s) · 2016–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 8377 |
Disposal nature
| DISPOSED OF | 4396 |
| DISMISSED | 1076 |
| WITHDRAWN DISMISSED | 742 |
| ORDERED | 638 |
| ALLOWED | 596 |
| CLOSED | 420 |
| DISMISSED AS INFRUCTUOUS | 164 |
| DISMISSED AS WITHDRAWAL | 91 |
Recent judgments
- ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE v. NIL — Madras High Court (2026-04-21)
- ADMINISTRATOR GENERAL OF TAMIL NADU v. NIL — Madras High Court (2026-04-21)
- The Official Trustee of Tamil Nadu, v. NIL — Madras High Court (2026-04-21)
- The Official Trustee of Tamil nadu v. Nil — Madras High Court (2026-04-06)
- The Official Trustee of Tamil Nadu v. Nil — Madras High Court (2026-04-06)
- Administrator General and Official Trustee of Tamil nadu v. Nil — Madras High Court (2026-04-06)
- Official Trustee of Tamil Nadu v. Nil — Madras High Court (2026-02-26)
- THE OFFICIAL TRUSTEE OF TAMIL v. NIL — Madras High Court (2025-12-18)
- The official Trustee of Tamil Nadu v. Nil — Madras High Court (2025-11-12)
- The Official Trust of Tamil Nadu v. Nil — Madras High Court (2025-09-23)