LexR. SUDHAKAR, P.K.MISRA
43 recorded High Court judgment(s) · 2006–2007
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 43 |
Disposal nature
| ALLOWED | 16 |
| DISMISSED | 12 |
| DISPOSED OF | 7 |
| PARTLY ALLOWED | 6 |
| (unspecified) | 1 |
| DISPOSED OF WITH DIRECTION | 1 |
Recent judgments
- OSA/406/2000 of Vs — Madras High Court (2007-09-21)
- SHEETAL v. STATE OF TAMIL NADU — Madras High Court (2007-09-21)
- VIMALA v. THE SECRETARY — Madras High Court (2007-04-21)
- MARS INCORPORATED 6885,E/M ST. v. MARES CONFECTIONARIES PVT.LTD. — Madras High Court (2007-02-09)
- S. RAGHAVAN v. STATE OF TAMILNADU REP BY — Madras High Court (2006-10-16)
- THE DTAMILNADU TREASURIES & v. THE SECRETARY TO GOVT. OF — Madras High Court (2006-08-01)
- R.NATARAJAN v. THE STATE OF TAMILNADU — Madras High Court (2006-06-30)
- UPSC REP BY SECY, NEW DELHI v. R.SIVAKUMAR, IAS, C/O.CHIEF — Madras High Court (2006-06-30)
- OSA/112/1999 of Vs — Madras High Court (2006-06-30)
- OSA/358/2000 of Vs — Madras High Court (2006-06-30)