R. SUDHAKAR

3,034 recorded High Court judgment(s) · 2005–2018

Courts

Madras High Court

3034

DISPOSED OF	1667
DISMISSED	495
ORDERED	213
ALLOWED	202
DISMISSED AS INFRUCTUOUS	102
DISMISSED FOR NON-PROSECUTION	82
WITHDRAWN DISMISSED	59
CLOSED	52

THE MANGING DIRECTOR v. S.RAJAMANI W/O.LATE — Madras High Court (2018-09-25)
M/S.ASHOK LEYLAND LTD UNIT-I v. MR.MICHAEL SELVARAJ — Madras High Court (2018-09-25)
THE BRANCH MANAGER v. TMT.VISALAM @ VISALAKSHI — Madras High Court (2015-08-24)
M/S.UNITED INDIA INSURANCE v. P.KANDAN @ KANDASAMY — Madras High Court (2015-08-24)
THE BRANCH MANAGER v. TMT KRIHNAVENI — Madras High Court (2015-08-24)
M/S NEW INDIA ASSURANCE v. MRS. PRABAVATHY — Madras High Court (2015-08-24)
THE DIVISIONAL MANAGER v. MAHALINGAM — Madras High Court (2015-08-24)
M/S NATIONAL INSURANCE CO LTD v. TR.KUMARESAN — Madras High Court (2015-08-24)
M/S ORIENTAL INSURANCE CO.LTD v. THIRU RAJA — Madras High Court (2015-08-24)
THE BRANCH MANAGER v. THIUR JAYABALAN — Madras High Court (2015-08-24)