LexR. SUBRAMANIAN, V. LAKSHMINARAYANAN
27 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 27 |
Disposal nature
| CLOSED | 7 |
| ORDERED | 6 |
| DISMISSED | 4 |
| DELAY CONDONED | 4 |
| ALLOWED | 2 |
| STAY MADE ABSOLUTE | 1 |
| WITHDRAWN DISMISSED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- R.Balaji Premraj, v. Dr.J.Radhakrishnan, I.A.S., and 2 others — Madras High Court (2025-01-31)
- Sarasal v. Thiur.Rajagopal Sunkara, I.A.S., — Madras High Court (2024-08-01)
- V.K.Santhini v. G.Lakshmi Priya, I.A.S., — Madras High Court (2024-08-01)
- Sivakumar Perumal v. Mr.M.Arumugam — Madras High Court (2024-08-01)
- V.ANIMA MALAR v. S.AADHAVAN — Madras High Court (2024-07-22)
- T.Rajendran, HINDU MALE AGED 73 YEAR v. D.Rajasekar — Madras High Court (2024-07-22)
- V.ANIMA MALAR v. S.AADHAVAN — Madras High Court (2024-03-19)
- Dr.J.Radhakrishnan IAS., and 4 others v. P.S.Srinivasan — Madras High Court (2024-03-19)
- M.Vedachalam v. J.Radhakrishnan and 3 others — Madras High Court (2024-03-19)
- Kameshwari Vinnakota v. Rekha and another — Madras High Court (2024-03-19)