R. SUBRAMANIAN, SUNDER MOHAN

38 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• Paramesh Babu v. The District Collector — Madras High Court (2024-10-22)
• JEEVAKUMAR v. THE PRL.SECRETARY TO GOVT. OF TAMIL NADU — Madras High Court (2024-10-22)
• A. Balasubramanian v. The Divisional Engineer — Madras High Court (2024-10-22)
• N.S. Balamurugan v. The District Collector — Madras High Court (2024-10-22)
• The Director v. Jubil Timothy — Madras High Court (2024-10-22)
• P.Velraj v. The District Collector — Madras High Court (2024-10-22)
• K.Jamruth v. The Deputy General Manager — Madras High Court (2024-10-22)
• M.Fazul Ashab, v. the Chief Educational Officer, — Madras High Court (2024-10-22)
• The Secretary to Government v. K Prabhakara Kumar — Madras High Court (2024-10-22)
• SUNDARAVEL .E v. THE DISTRICT COLLECTOR — Madras High Court (2024-10-22)