R. SUBRAMANIAN, SATHI KUMAR SUKUMARA KURUP

170 recorded High Court judgment(s) · 2022–2024

Courts

Madras High Court

170

DISMISSED	46
DELAY CONDONED	31
ALLOWED	28
ORDERED	16
CLOSED	11
DISPOSED OF	9
PARTLY ALLOWED	8
DISMISSED FOR NON-PROSECUTION	4

Syed Rahmathullah v. S.Muthu — Madras High Court (2024-07-09)
Saranya v. RAMARAJAN — Madras High Court (2024-06-11)
S.Sundarapandian v. Mr. Suresh Gajendran — Madras High Court (2024-06-11)
M.Shanmugam v. Dr.P.Senthil Kumar — Madras High Court (2023-12-08)
G.Natarajan v. D.Gibiya — Madras High Court (2023-04-19)
THE SECRETARY TO GOVERNMENT v. M. SENTHILKUMAR — Madras High Court (2023-03-03)
SUMATHY VENU v. A.R. VENU — Madras High Court (2023-03-01)
THE SUPERINTENDENT OF POLICE v. S.RAJESHKUMAR — Madras High Court (2023-03-01)
Venkatachalam v. M. Mahendran — Madras High Court (2023-02-06)
THE SECRETARY TO GOVERNMENT v. R. RANGARAJAN — Madras High Court (2023-02-06)