R. SUBRAMANIAN, S.ANANTHI (RETD.)

21 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• K.SARAVANAN v. S.MADHUMATHI, IAS — Madras High Court (2022-04-29)
• K.CHANDRAN, v. YOGESH DWIVEDI IFS, — Madras High Court (2022-04-28)
• M.HARIHARAKRISHNAN, v. CHANDRANATHAN, — Madras High Court (2022-04-25)
• S.ANGIDISAMY v. S.AMUTHA — Madras High Court (2022-04-25)
• K.M. Mohaideen Abdul Kadhar, v. R.S. Mariyappan, — Madras High Court (2022-04-22)
• AADHI KESAVA PERUMAL v. P.BHASKARAN — Madras High Court (2022-04-22)
• S.PANNEER SELVAM v. Alagu Meenal, — Madras High Court (2022-04-22)
• RAMARASU v. KAVITHA RAMU IAS — Madras High Court (2022-04-22)
• K.RAMASAMY v. Senthilvel, — Madras High Court (2022-04-11)
• V. Micheal, v. Vijayakumari, — Madras High Court (2022-04-11)