R. SUBRAMANIAN, R.SAKTHIVEL

717 recorded High Court judgment(s) · 2023–2025

Courts

Madras High Court

717

DISMISSED	198
ORDERED	183
ALLOWED	94
DELAY CONDONED	76
PARTLY ALLOWED	38
DISPOSED OF	26
DISMISSED FOR NON-PROSECUTION	24
DISMISSED AS WITHDRAWAL	19

SURYADEV ALLOYS AND POWER PVT LTD v. EAST COAST CONSTRUCTION AND INDUSTRIES LTD — Madras High Court (2025-06-27)
The District Revenue Officer v. S.Seenivasa Rao, — Madras High Court (2025-06-20)
M.A.K.EARTH MOVERS v. L AND T FINANCE LIMITED — Madras High Court (2025-06-19)
N. Sathish v. sadhanaikural — Madras High Court (2025-01-29)
Mrs. Anusha Rajinikanth v. M.Prabavathy and another — Madras High Court (2025-01-29)
Vetri Nagar Real Estate India P.Ltd v. Vetri Nagar Rich Land (Sulur) — Madras High Court (2024-12-12)
Dr.M.N.Sadasivam, v. Mrs. Navaneetham S — Madras High Court (2024-12-12)
KARTHICK NAGARAJAN v. RASIKA BALACHANDER — Madras High Court (2024-12-06)
S. SHANTHI v. THE DISTRICT REVENUE OFFICER — Madras High Court (2024-11-28)
ANANDAN (DECEASED) v. UNION OF INDIA — Madras High Court (2024-09-27)