R. SUBRAMANIAN, R. KALAIMATHI

306 recorded High Court judgment(s) · 2023–2024

Courts

Madras High Court

306

ORDERED	102
DISMISSED	81
ALLOWED	30
DELAY CONDONED	25
PARTLY ALLOWED	19
WITHDRAWN DISMISSED	11
DISPOSED OF IN MEMO OF COMPROMISE	8
CLOSED	6

S.Kamalam and 3 others v. R.Ponmudi — Madras High Court (2024-07-31)
R.Appaswamy v. M.A.Narasimhan and 7others — Madras High Court (2024-07-31)
SHARATHCHANDRA G.D. v. T.S. NIRMALA — Madras High Court (2024-07-01)
G.Gomathy v. M.Gowtham — Madras High Court (2024-07-01)
D.Illango Thilagar v. Mr.Ganapathy — Madras High Court (2024-07-01)
K.Chandran v. A.Ganapathy, — Madras High Court (2024-07-01)
THE CHIEF EXECUTIVE v. R. RAGHAVENDRAN — Madras High Court (2023-12-22)
DR.DHANUSH CML v. THE NATIONAL MEDICAL COMMISSION (NMC) — Madras High Court (2023-11-09)
SHRI RAJASTHANI JAIN SAMAJ v. SMT. K. ROHINI — Madras High Court (2023-10-31)
MR.K.BABURAJ v. THE UNION OF INDIA — Madras High Court (2023-10-20)