R. SUBRAMANIAN, PUSHPA SATHYANARAYANA
32 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 32 |
Disposal nature
| DISMISSED FOR NON-PROSECUTION | 12 |
| DISMISSED | 11 |
| ALLOWED | 4 |
| WITHDRAWN DISMISSED | 2 |
| DISMISSED FOR NOT PRESSED | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
| DISMISSED AS ABATED | 1 |
Recent judgments
- E.MUTHUSAMY v. MRS.SULOCHANA @ RANI — Madras High Court (2017-02-08)
- N.GANESH SHANKAR v. TAMIL ARASI — Madras High Court (2017-02-08)
- SK DURAISAMY v. D. THANGAMANI — Madras High Court (2017-02-01)
- SOWMIYARANAN v. KAVITHA — Madras High Court (2017-02-01)
- SARANGAPANI v. MALLIKA — Madras High Court (2017-02-01)
- MRS.D.SELVAKUMARI v. C.SRIKUMAR — Madras High Court (2017-01-25)
- STEVE GRAHAM ROBSON v. CHRISTABELLE NITHILA — Madras High Court (2017-01-25)
- VENNILA, v. GOVINDARAJ — Madras High Court (2017-01-25)
- M.ALPHONSE ANTONY v. FATHIMA ROSALIND RAJEE — Madras High Court (2017-01-04)
- POONGODI v. S.A.RAMALINGAM — Madras High Court (2017-01-04)
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