LexR. SUBRAMANIAN, N.SENTHILKUMAR
266 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 266 |
Disposal nature
| ORDERED | 74 |
| DISMISSED | 56 |
| DELAY CONDONED | 55 |
| PARTLY ALLOWED | 24 |
| ALLOWED | 18 |
| DISPOSED OF | 7 |
| DISMISSED FOR NON-PROSECUTION | 5 |
| WITHDRAWN DISMISSED | 5 |
Recent judgments
- T.N.R.ARAVINDAN v. R.SUNDAR — Madras High Court (2024-12-16)
- Ashwanth Pothy v. Mrs.Asmitha Alankitha — Madras High Court (2024-08-01)
- B.M.S. Prabhavathi v. M. Shanmugam — Madras High Court (2024-02-26)
- V.SUNDARAJAN v. R.SRIDEVI — Madras High Court (2024-02-26)
- TNR.ARAVINDAN v. R.SUNDAR — Madras High Court (2024-02-26)
- ASMITHA ALANKNITHA v. ASHWANTH POTHY — Madras High Court (2024-02-26)
- R.SRIDEVI v. V.SUNDARARAJAN — Madras High Court (2024-02-14)
- M/S.RAMAR COIR INDUSTRIES v. DHANA NATARAJAN — Madras High Court (2024-01-12)
- A.BHADRA CHETTY @ A.B.S.KUMAR v. SHANMUGAM — Madras High Court (2024-01-12)
- Manager v. SELVARAJ — Madras High Court (2024-01-05)