LexR. SUBRAMANIAN, N. SATHISH KUMAR
963 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 963 |
Disposal nature
| ALLOWED | 485 |
| DISMISSED | 227 |
| DISPOSED OF | 54 |
| CLOSED | 47 |
| REVOKED | 43 |
| ORDERED | 29 |
| WITHDRAWN DISMISSED | 23 |
| DISMISSED AS INFRUCTUOUS | 22 |
Recent judgments
- D. Selvakumar, v. The Sub Divisional Magistrate Cum Revenue Divisional Officer, — Madras High Court (2023-06-21)
- THE GENERAL MANAGER v. K.RAJENDRAN — Madras High Court (2023-06-20)
- ELDHO KURUVILLA v. THE STATE OF TAMIL NADU — Madras High Court (2023-06-20)
- THE MANAGEMENT OF TAMILNADU v. THE LABOUR INSPECTOR, — Madras High Court (2023-06-20)
- THE DISTRICT COLLECTOR, v. M/S.ARU.SIVA.VANNIA NADAR MEMORIAL TRUST — Madras High Court (2023-06-20)
- M. Dinakaran, v. The Management, — Madras High Court (2022-10-13)
- SAROJINI v. R.RAGURAM, — Madras High Court (2022-08-08)
- M.Dinesh Kumar v. The Inspector of Police — Madras High Court (2022-04-29)
- Karthikaisamy v. The Additional Chief Secretary to Government — Madras High Court (2022-04-29)
- Kaleeswaran v. The Superintendent of Prison — Madras High Court (2022-04-29)