R. SUBRAMANIAN, M.M.SUNDRESH

45 recorded High Court judgment(s) · 2017–2021

Courts

Disposal nature

Recent judgments

• G.RADHA v. KA.BALACHANDRAN IAS — Madras High Court (2021-08-12)
• N.KIRUBANANDAM v. S.S.MUNUSAMY — Madras High Court (2021-08-12)
• G.RAJKUMAR v. PALANISAMY — Madras High Court (2021-08-12)
• M.VELMURUGAN v. G. VELUSAMY — Madras High Court (2021-08-12)
• K.JEYARAMAN v. KA.BALACHANDRAN IAS — Madras High Court (2021-08-12)
• S.MUTHUMEENA v. JAYAKUMARI — Madras High Court (2020-12-18)
• CHANDRA, W/O.MURUGESAN, v. STATE REP. BY — Madras High Court (2017-05-17)
• TMT.M.THARANI, 43 YEARS v. THE PRINCIPAL SECRETARY TO — Madras High Court (2017-05-17)
• BIPINA, F/43 v. THE DISTRICT COLLECTOR AND — Madras High Court (2017-05-17)
• SELVI, AGED 42 YEARS, v. THE STATE OF TAMIL NADU — Madras High Court (2017-05-17)