R. SUBRAMANIAN, M.DHANDAPANI

23 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• SMT.MALLIKA, AGED 26 YEARS v. THE COMMISSIONER OF POLICE — Madras High Court (2018-09-25)
• MRS.LAKSHMI DEVI, AGED 32 YEAR v. THE STATE OF TAMILNADU — Madras High Court (2018-09-25)
• RADHA, AGED 48 YEARS v. STATE OF TAMILNADU — Madras High Court (2018-09-25)
• MRS.N.RATHI DEVI, v. THE STATE REP. BY ITS — Madras High Court (2018-09-25)
• RAJI, M/A 50 YEARS, v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2018-05-17)
• K.PARAMESHWARI v. THE PRESIDENT — Madras High Court (2018-05-17)
• K.Punitha v. The Tahsildar — Madras High Court (2018-05-17)
• The Executive Officer v. The Commissioner of Central — Madras High Court (2018-05-17)
• M/S.PRASAD GEMPEX v. M/S STAR AGRO MARINE EXPORT — Madras High Court (2018-05-17)
• K.MURALITHARAN, v. THE STATE OF TAMIL NADU, — Madras High Court (2018-05-17)