R. SUBRAMANIAN, L.VICTORIA GOWRI

1,447 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• The Joint Commissioner of Income Tax v. P Malathi — Madras High Court (2025-04-01)
• The State of Tamil Nadu v. Paloor Village Panchayat — Madras High Court (2025-04-01)
• A. Thavasimuthu v. S. Paramasiva Iyyappan — Madras High Court (2025-01-20)
• The State of Government of Tamil Nadu Rep by its Principal Secretary to Government v. E Sundari Prabha Rani — Madras High Court (2025-01-20)
• The State of Government of Tamil Nadu, v. E.Sundari Prabhu Rani — Madras High Court (2025-01-20)
• B. Siva Sankari, v. THE STATE OF TAMIL NADU — Madras High Court (2025-01-20)
• Rajkumar Rajaiyan v. Axis Bank Limited — Madras High Court (2024-12-02)
• The District Collector v. C Shanmuga Sundaram — Madras High Court (2024-12-02)
• The District Collector v. V Balamurugan — Madras High Court (2024-12-02)
• Subramanian .A v. The High Court of Madras — Madras High Court (2024-12-02)