R. SUBRAMANIAN, K. SURENDER

274 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• The Principal Secretary to Government v. M.Sheik Abdul Kadhar — Madras High Court (2025-07-24)
• P.CHARLES DIXSON v. THE REGISTRAR GENERAL — Madras High Court (2025-07-24)
• K.ALFRED v. The Management of — Madras High Court (2025-07-24)
• T.VELMURGUAN v. THE REGISTRAR GENERAL — Madras High Court (2025-07-23)
• S.KRISHNAVENI v. THE HIGH COURT OF MADRAS REP BY ITS — Madras High Court (2025-07-23)
• TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED v. DR.M.V.INDUMATHI — Madras High Court (2025-07-23)
• N.ANNAPOORNAM v. The Registrar General, High Court of Madras — Madras High Court (2025-07-23)
• The State of Tamil Nadu, v. Priya Pasupathy, M.D.,(Comm Medicine) D.G.O., — Madras High Court (2025-07-23)
• The State of Tamil Nadu v. R. Saraswathi — Madras High Court (2025-07-23)
• D.Vijayakuamr v. Mr. K.Nathakumar, I.A.S., and 3 others — Madras High Court (2025-07-23)