R. SUBRAMANIAN, K.KUMARESH BABU

443 recorded High Court judgment(s) · 2022–2025

Courts

Madras High Court

443

ALLOWED	116
DISPOSED OF	86
DISMISSED	86
ORDERED	62
CLOSED	43
WITHDRAWN DISMISSED	15
DISMISSED FOR NON-PROSECUTION	9
PARTLY ALLOWED	8

I.Muthupandi, v. P.Amudha IAS — Madras High Court (2025-04-29)
Dr. S. Snekalatha v. . Ashok Kumar Singh, IAS — Madras High Court (2025-04-02)
Research Employees Welfare Association v. Union of India and 2 others — Madras High Court (2025-04-02)
K. Kailasam v. Thiru. Kiran Gurrala I.A.S., and another — Madras High Court (2025-04-02)
S Chellham v. THE UNION OF INDIA — Madras High Court (2025-04-02)
Sampath Kumar (Died) v. The State of Tamil Nadu — Madras High Court (2025-04-02)
P.K.SIRAJUL MUNEER, v. Annamalai University, — Madras High Court (2025-04-02)
C.Babu v. MrA.Sadhanaikural and 2 others — Madras High Court (2024-07-24)
L.Elumalai v. A.THIYAGARAJAN — Madras High Court (2024-03-06)
G.Kumaravel v. Mr. M. Kandarselvan — Madras High Court (2024-03-06)