LexR. SUBRAMANIAN, K. GOVINDARAJAN THILAKAVADI
95 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 95 |
Disposal nature
| ORDERED | 53 |
| DISMISSED | 16 |
| DISPOSED OF | 13 |
| ALLOWED | 7 |
| PARTLY ALLOWED | 4 |
| DELAY CONDONED | 1 |
| CLOSED | 1 |
Recent judgments
- LOYOLA COLLEGE (AUTONOMOUS) v. S. JOHN WILLIAM — Madras High Court (2025-07-21)
- M/s Kandasamy Spinning Mills Private Ltd v. MUTHUSAMY (DIED) 1) Rathinam, — Madras High Court (2025-07-21)
- T.ANJALALKSHMI v. THE STATE OF TAMILNADU — Madras High Court (2025-07-21)
- State of Tamil nadu v. R.Bajaji — Madras High Court (2025-07-21)
- M/S.PERI EDUCATION AND CHARITABLE TRUST v. INDIAN OVERSEAS BANK — Madras High Court (2025-07-21)
- THE CHAIRMAN v. Krishnamoorthy — Madras High Court (2025-07-21)
- T.Moorthy v. Kumara Gurubaran, — Madras High Court (2025-07-18)
- M/S. MAHINDRA AND MAHINDRA LTD v. United India Insurance Co.Ltd., — Madras High Court (2025-07-18)
- P.NARAYANASAMY v. THE GENERAL MANAGER — Madras High Court (2025-06-13)
- G. JOESPHINE R. LITTLE FLOWER v. S. ANI GRACE KALAIMATHI — Madras High Court (2025-06-13)