R. SUBRAMANIAN, K. GOVINDARAJAN THILAKAVADI

149 recorded High Court judgment(s) · 2023–2025

Courts

Madras High Court

149

DELAY CONDONED	42
DISMISSED	40
ORDERED	15
ALLOWED	13
PARTLY ALLOWED	11
CLOSED	8
DISPOSED OF	5
DISMISSED FOR NON-PROSECUTION	4

G.MALATHI v. The Director of School Education — Madras High Court (2025-06-09)
THE MANAGEMENT OF C.R. SPINNERS v. THE APPELLATE AUTHORITY — Madras High Court (2025-06-09)
SALEM MANDALA ANAITHU PANIYALARGAL SANGAM v. THE MANAGEMENT OF KALPATARU CHEMICALS PRIVATE LIMITED — Madras High Court (2025-06-09)
T.V.VENKATRAMAN v. SECRETARY TO GOVERNMENT — Madras High Court (2025-06-09)
THE SECRETARY TO GOVERNMENT OF TAMIL NADU v. R.GOPALSAMY — Madras High Court (2025-06-09)
THE PRINCIPAL SECRETARY v. KANNADHASAN — Madras High Court (2025-06-09)
The State of Tamil Nadu v. M.Velusamy — Madras High Court (2025-06-09)
M.RAMESH v. THE REGISTRAR GENERAL — Madras High Court (2025-06-09)
THE CHIEF EDUCATIONAL OFFICER v. G Helen Isabella — Madras High Court (2025-06-09)
M.Karunanidhi v. Kakarla Usha IAS and 3 others — Madras High Court (2024-03-04)