R. SUBRAMANIAN, G.ARUL MURUGAN
660 recorded High Court judgment(s) · 2025–2025
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| Madras High Court | 660 |
Disposal nature
| ORDERED | 273 |
| DISMISSED | 184 |
| DISPOSED OF | 57 |
| DELAY CONDONED | 56 |
| PARTLY ALLOWED | 29 |
| CLOSED | 25 |
| ALLOWED | 18 |
| WITHDRAWN DISMISSED | 7 |
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