R. SUBRAMANIAN, D.BHARATHA CHAKRAVARTHY

21 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• M.Mariappan v. Perpeti Terence Leon — Madras High Court (2025-04-15)
• Mr.M.Sengottuvelu v. MEGHALA and 2 others — Madras High Court (2025-03-27)
• P.S.Radhakrishnan v. S.Arun Raj and 4 others — Madras High Court (2025-03-27)
• P. Ayyil Naidu, v. Dr. C. Palani, I.A.S., and 4 others — Madras High Court (2025-03-27)
• Citizens Forum v. Mr.Kumar Jayant IAS and 3 others — Madras High Court (2025-03-27)
• Mrs. Vanitha v. Mr. D.Prabu Sankar, I.A.S., and 5 others — Madras High Court (2025-02-19)
• M.Ravi v. Thiru. T.Anand I.A.S., and 2 others — Madras High Court (2025-02-19)
• Dr.J.Bakiyalakshmi v. Saravana Kumar and 2 others — Madras High Court (2024-12-18)
• G.Nirmala Devi v. A.R.Rahul Nadh I.A.S., and 2 others — Madras High Court (2024-12-18)
• Encore Asset Reconstruction Company Private Limited v. Mrs. Poornima, B.E., — Madras High Court (2024-12-18)