LexR. SUBRAMANIAN, C.KUMARAPPAN
551 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 551 |
Disposal nature
| DISMISSED | 154 |
| ORDERED | 104 |
| DELAY CONDONED | 87 |
| DISPOSED OF | 70 |
| ALLOWED | 56 |
| CLOSED | 26 |
| PARTLY ALLOWED | 15 |
| WITHDRAWN DISMISSED | 15 |
Recent judgments
- B.L. MADHAVAN v. THE MANAGEMENT — Madras High Court (2025-07-01)
- P. Senthil Nathan, v. Mrs. K.Renuka Devi, — Madras High Court (2025-07-01)
- K.ARUMUGAPANDI, v. THE COMMISSIONER, — Madras High Court (2025-04-25)
- P. Santhosh, v. Tmt. R. Gayathri, — Madras High Court (2025-04-17)
- A.Elakkiyavasan, v. Tmt. R.K.Kavitha, — Madras High Court (2025-04-17)
- R.K.KAVITHA v. THE REVENUE DIVISIONAL OFFICER — Madras High Court (2025-03-20)
- G.SRINIVASAN, BE(ELECL)., LLB, v. MEMBER SECRETARY, — Madras High Court (2025-03-20)
- INDIAN NATIONAL GOVERNMENT WORKERS FEDERATION (INTUC) v. Shanmugam — Madras High Court (2025-03-20)
- M. Raghu, v. Tmt. A. Priyanka, I.A.S., — Madras High Court (2025-03-20)
- V.J.DEENADAYALAN v. JAYAMANI — Madras High Court (2025-02-24)