LexR. SUBRAMANIAN, B.PUGALENDHI
21 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 21 |
Disposal nature
| DISPOSED OF | 11 |
| DISMISSED | 6 |
| CLOSED | 3 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- The State of Tamil Nadu, v. S. Sudhanthiraraja, — Madras High Court (2024-10-16)
- The State of Tamil Nadu, v. K. Murugan, — Madras High Court (2024-10-16)
- KULAM.B.B v. THE DEPARTMENT OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY — Madras High Court (2023-08-14)
- GNANASEKARAN.G v. The Department of Municipal Administration and Watersupply — Madras High Court (2023-08-14)
- D.S.Muniyappan v. The Block Development Officer — Madras High Court (2023-06-19)
- Sivalingam v. The District Collector — Madras High Court (2023-06-19)
- M.KARAL MARX v. P.VARADHARAJAN — Madras High Court (2023-06-19)
- SUDHARSANAM.S v. SARAVANAN — Madras High Court (2023-06-08)
- Natarajan .R v. The Authorised Officer — Madras High Court (2023-03-23)
- Suganthi. S v. The District Collector — Madras High Court (2023-03-23)