R. SUBRAMANIAN

47 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• Shri Seerangan Devaraj v. The Deputy Commissioner Of Income Tax — Madras High Court (2025-07-24)
• Pfizer Healthcare India Private Limited v. The Assistant Commissioner of Income Tax — Madras High Court (2025-07-24)
• The State of Tamil Nadu v. V Revathi — Madras High Court (2025-07-24)
• Commissioner Of Income Tax v. Sutherland Global Services Inc — Madras High Court (2025-07-24)
• M/S.PERUR BUILDERS PRIVATE LIMITED v. THE INCOME TAX OFFICER — Madras High Court (2025-07-24)
• Muthusamy Gounder Palaniappan, v. Deputy Commissioner Of Income Tax — Madras High Court (2025-07-24)
• Muthusamy Gounder Palaniappan v. Deputy Commissioner Of Income Tax Central Circle 3 3 Chennai — Madras High Court (2025-07-24)
• ANAND CINE SERVICE PVT LTD v. KOTAK MAHINDRA BANK LTD — Madras High Court (2025-07-24)
• Commissioner Of Income Tax v. Watanmal Boolchand Company Ltd., — Madras High Court (2025-07-24)
• The Deputy Commissioner of Income Tax, v. Sivashankari, — Madras High Court (2025-07-24)