R. SUBRAMANIAN

6,194 recorded High Court judgment(s) · 2003–2025

Courts

Madras High Court

6194

DISMISSED	1737
ALLOWED	1582
DISPOSED OF	749
ORDERED	406
DISMISSED AS WITHDRAWAL	322
DISMISSED FOR NON-PROSECUTION	263
DISMISSED AS INFRUCTUOUS	235
CLOSED	203

Administrator General and Official Trustee of Tamil Nadu v. Nil — Madras High Court (2025-07-22)
Mr.K.Paneer Selvam v. The Official Trustee of Tamil Nadu — Madras High Court (2025-07-10)
S.Shri Subitha v. P.Mariammal — Madras High Court (2025-07-09)
Sheila Jagannathan v. R.Pandiyarajan — Madras High Court (2025-07-09)
KRISHNAGIRI DISTRICT FOOTBALL ASSOCIATION v. J.JESIAH VILLAVARAYAR, — Madras High Court (2025-07-04)
A.SIVAKUMAR v. Viswapriya — Madras High Court (2025-07-04)
M/S. S.S.D. OIL MILLS COMPANY LIMITED, v. Mr. Rajalakshmi Deveraj, — Madras High Court (2025-07-04)
S.S.D.Oil Mills Company Ltd v. Mr.KH.Reddy — Madras High Court (2025-07-04)
The Chairman, v. E.V.SAMPATH, — Madras High Court (2025-07-04)
THE ADMINISTRATOR GENERAL AND THE OFFICIAL TRUSTEE OF TAMIL NADU v. Nil — Madras High Court (2025-07-03)