LexR.SUBHASH REDDY, . VIPUL M. PANCHOLI
924 recorded High Court judgment(s) · 2016–2018
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 924 |
Disposal nature
| 26-DISMISSED @ ADM.STAGE | 301 |
| 36-MCA DISPOSED OF | 229 |
| 27-WITHDRAWN @ ADM.STAGE | 120 |
| 35-ANY OTHER MODE @ ADM.STAGE | 109 |
| 56-DISPOSED AT ADMISSION STAGE | 69 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 43 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 29 |
| 44-PARTLY ALLOWED @ FH | 6 |
Recent judgments
- LT COL IQBAL BAHADUR TEGH DUTT(RETD) v. HONBLE FAMILY COURT — Gujarat High Court (2018-11-01)
- CHANDRAKANT DHIRUBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2018-11-01)
- CHANDRAKANT DHIRUBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2018-11-01)
- CHANDRAKANT DHIRUBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2018-11-01)
- INOX LEISURE LTD THRU ASHWAL NIKHILBHAI DARU v. RUCHI MALLS PVT LTD — Gujarat High Court (2018-11-01)
- MAYURIKABEN MANILAL CHAUHAN v. RAJ GOPAL SECRETARY — Gujarat High Court (2018-10-30)
- BHAVIK SANJAY OZA v. ADMISSION COMMITTEE — Gujarat High Court (2018-10-30)
- BHAVIK SANJAY OZA v. ADMISSION COMMITTEE — Gujarat High Court (2018-10-30)
- PARUL UNIVERSITY v. STATE OF GUJARAT — Gujarat High Court (2018-10-30)
- R K UNIVERSITY v. ANAND AGRICULTURAL UNIVERSITY — Gujarat High Court (2018-10-30)