LexR.SUBHASH REDDY,B.CHANDRA KUMAR
92 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 92 |
Disposal nature
| DISMISSED NO COSTS | 60 |
| DISPOSED OF NO COSTS | 10 |
| CLOSED NO COSTS | 6 |
| ALLOWED NO COSTS | 6 |
| DISMISSED AS INFRUCTUOUS | 5 |
| PARTLY ALLOWED NO COSTS | 3 |
| WITHDRAWN | 1 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- Padala Abhiram v. Shri D.Veeranarayana, — Telangana High Court (2014-08-22)
- D.Srinivas, v. Sri B. Sam Bob, — Telangana High Court (2014-08-22)
- G.Amarsimha Reddy v. Sri Somesh Kumar, I.A.S., — Telangana High Court (2014-03-07)
- G. IMMANUEL, v. J.REMOND PETER, — Telangana High Court (2014-02-21)
- The Greater Hyderabad Municipal Corporation, v. G.Amarsimha Reddy — Telangana High Court (2013-04-26)
- Mohd. Minazuddin v. Government of Andhra Pradesh rep. By its Principal — Telangana High Court (2013-04-26)
- D.Srinivas, v. The Govt. of A.P. rep by its Principal Secretary, — Telangana High Court (2013-04-26)
- The Government of Andhra Pradesh v. T.Shiva Reddy, — Telangana High Court (2013-04-26)
- The Government of Andhra Pradesh, v. K.Srisailam, S/o. MidIsiah, — Telangana High Court (2013-04-15)
- The Government of Andhra Pradesh, v. Mohammad Anwar Ali — Telangana High Court (2013-04-10)