LexR.SUBHASH REDDY
16,222 recorded High Court judgment(s) · 2001–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 16204 |
| Andhra Pradesh High Court | 18 |
Disposal nature
| DISPOSED OF NO COSTS | 5496 |
| DISMISSED NO COSTS | 4339 |
| DISMISSED AS INFRUCTUOUS | 1560 |
| WITHDRAWN | 1519 |
| ALLOWED NO COSTS | 1367 |
| CLOSED NO COSTS | 660 |
| DISMISSED FOR DEFAULT | 617 |
| DISMISSED | 371 |
Recent judgments
- Smt.Shobha bai, v. SRI WOOPALANCHI SREENIVAS RAO. — Telangana High Court (2016-01-22)
- Dr.Sunil Bhandari , v. M/s Peddi Veeraiah AND Others, A joint family — Telangana High Court (2016-01-22)
- L.VENKATAIAH v. SRI WOOPALANCHI SREENIVAS RAO. — Telangana High Court (2016-01-22)
- M/s.Oriental Insurance Company Ltd. v. Smt. R.Sulochana — Telangana High Court (2016-01-22)
- Mahima Trust, v. Ms Mahima Datla — Telangana High Court (2016-01-19)
- Shobha Rao Perka v. M/ s. C. S. Bros AND Co. (Cement Products) Pvt. Ltd. — Telangana High Court (2016-01-19)
- Khader Khan v. Osman Shareef — Telangana High Court (2016-01-07)
- U.P.Handi Crafts Development and Marketing Corporation Ltd., v. M.Shujauddin Khan, — Telangana High Court (2016-01-07)
- Mohd Khaled Sharief v. Telangana State Wakf Board — Telangana High Court (2016-01-07)
- G.Gyaneswar v. Devram Janardhan Reddy — Telangana High Court (2016-01-06)