R.SUBBIAH, T. KRISHNAVALLI

163 recorded High Court judgment(s) · 2019–2020

Courts

Madras High Court

163

DISMISSED	51
ORDERED	31
ALLOWED	28
DISPOSED OF	27
WITHDRAWN DISMISSED	19
DISPOSED OF IN MEMO OF COMPROMISE	3
DISMISSED FOR NON-PROSECUTION	2
DELAY CONDONED	1

NESTORE v. REGEENA — Madras High Court (2020-12-18)
SATHYABAMA EDUCATIONAL TRUST v. NESTORE — Madras High Court (2020-12-18)
The High Court of v. Priyadarshini — Madras High Court (2020-09-29)
M/S. INTEGRATED FINANCE COMPANY LTD v. GARWARE MARINE INDUSTRIES LTD — Madras High Court (2020-06-19)
RENUKA v. A.KAMALAM DIED — Madras High Court (2020-06-19)
REGEENA v. JEPPIAAR SHEELA — Madras High Court (2020-02-13)
S.RAMESH v. SUBRAMANIAN (DECEASED) — Madras High Court (2020-02-13)
RANGAMMAL @ VEERATHAL(DIED) v. SUBBAE GOUNDER (died) — Madras High Court (2020-02-03)
PRIYANKA v. UTTAMIDYA — Madras High Court (2020-01-27)
V.ISRAEL JEYAKUMAR v. P.RASALRAJ — Madras High Court (2020-01-27)