LexR.SUBBIAH, SATHI KUMAR SUKUMARA KURUP
135 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 135 |
Disposal nature
| DISMISSED | 48 |
| PARTLY ALLOWED | 30 |
| DISPOSED OF | 18 |
| ALLOWED | 12 |
| ORDERED | 8 |
| CLOSED | 7 |
| WITHDRAWN DISMISSED | 7 |
| DISPENSED WITH FOR THE PRESENT | 1 |
Recent judgments
- MADRAS HOSPITALITY SERVICES v. IMMANUEL FERNANDEZ — Madras High Court (2021-04-30)
- V.NARAYANAN v. THE CHIEF MANAGER — Madras High Court (2021-04-30)
- THE ORIENTAL INSURANCE CO LTD., v. MUTHULAKSHMI — Madras High Court (2021-04-29)
- S.MATHIVANAN v. THE PRINCIPAL SECRETARY TO GOVT — Madras High Court (2021-04-29)
- THE GOVERNMENT OF TAMILNADU v. S.VIJAYA SANTHAKUMAR — Madras High Court (2021-04-27)
- K.BHASKAR v. THE LIFE INSURANCE CORPORATION OF INDIA — Madras High Court (2021-04-27)
- K.SHANMUGANATHAN, S/O.V.KARUPPIAH v. THE STATE OF TAMILNADU — Madras High Court (2021-04-16)
- MRS.DEEPA JAYAKUMAR v. MR.A.L.VIJAY — Madras High Court (2021-04-16)
- MEENA PANDURENGAN v. C.S.RAJESH — Madras High Court (2021-04-16)
- MANAGEMENT ANDHIYUR CONSUMER v. THE JOINT REGISTRAR — Madras High Court (2021-04-16)