R.SUBBIAH, S.KANNAMMAL
72 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 72 |
Disposal nature
| PARTLY ALLOWED | 36 |
| ORDERED | 14 |
| DISPOSED OF | 10 |
| DISMISSED | 7 |
| CLOSED | 2 |
| DELAY CONDONED | 2 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- S.SASIKALA v. M/S.SHAKHI ENTERPRISES — Madras High Court (2021-06-17)
- M/S.RELIANCE GENERAL INSURANCE CO LTD v. R.VIDHYA — Madras High Court (2021-06-16)
- THE MANAGER v. BHAVANI — Madras High Court (2021-06-16)
- M/S GAMMON INDIA LIMITED v. V.LAWRANCE — Madras High Court (2021-06-16)
- M/S.R.S.DEVELOPMENT AND CONSTRUCTION v. M/S.NEYVELI LIGNITE CORPORATION LTD — Madras High Court (2021-06-16)
- E.HAJA MOHIDEEN v. THE MANAGING DIRECTOR — Madras High Court (2021-06-16)
- V.MALAR v. PSB POLY TECHNIC COLLEGE — Madras High Court (2021-06-16)
- C.MURUGESAN v. S.HARIHARAN — Madras High Court (2021-06-15)
- A.PRAVEENKUMAR v. P.JANAKI — Madras High Court (2021-06-15)
- HDFC ERGO GENERAL INSURANCE CO LTD v. MUNIYAMMA — Madras High Court (2021-06-14)
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