R.SUBBIAH, RMT. TEEKAA RAMAN

29 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• ANANDAN v. THE COMMISSIONER OF POLICE, — Madras High Court (2020-02-25)
• MANJULA v. STATE OF TAMIL NADU — Madras High Court (2020-02-25)
• SARAVANAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2020-02-25)
• MARAGATHAM v. THE COMMISSIONER OF POLICE, — Madras High Court (2020-02-25)
• D.GUNASEKARAN v. THE STATE REP BY — Madras High Court (2020-02-25)
• KAVITHA v. STATE OF TAMILNADU — Madras High Court (2020-02-25)
• D.SASIKALA v. STATE REP.BY ITS — Madras High Court (2020-02-25)
• PURATHAL v. THE STATE OF TAMIL NADU — Madras High Court (2020-02-25)
• DEVAKI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2020-02-25)
• PAULIN CLARA v. THE SECRETARY DEPARTMENT OF HOME — Madras High Court (2020-02-25)