LexR.SUBBIAH, R. THARANI
126 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 126 |
Disposal nature
| CLOSED | 44 |
| DISPOSED OF | 39 |
| DISMISSED | 25 |
| ALLOWED | 7 |
| DISMISSED AS WITHDRAWAL | 6 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED FOR NON-PROSECUTION | 1 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- M.NATARAJAN (DIED) v. THE TAMILNADU STATE LEVEL — Madras High Court (2018-12-18)
- PONNAIYAH RAMAJAM INSTITUTE v. THE ASSISTANT SECRETARY (AFF) — Madras High Court (2018-12-18)
- M/S.SUZLON POWER v. THE DISTRICT COLLECTOR, — Madras High Court (2018-12-07)
- K.MARUTHAMBAL v. THE PRINCIPAL SECRETARY — Madras High Court (2018-12-06)
- M.NATCHAL, v. THE DISTRICT COLLECTOR, — Madras High Court (2018-12-06)
- MINOR J.NIRANJANA DEVI, REP.BY v. THE DEAN, — Madras High Court (2018-12-06)
- KRISHNAN @ DAVID v. THE INSPECTOR OF POLICE — Madras High Court (2018-12-06)
- P.ARULAPPAN, v. THE DISTRICT COLLECTOR, — Madras High Court (2018-11-30)
- M.K.GOPAL, v. THE COMMISSIONER — Madras High Court (2018-11-30)
- AMUTHA SWEETS BAKERY AND v. THE REGISTRAR, — Madras High Court (2018-11-30)