R.SUBBIAH, R. PONGIAPPAN
961 recorded High Court judgment(s) · 2018–2021
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| Madras High Court | 961 |
Disposal nature
| ALLOWED | 271 |
| DISPOSED OF | 231 |
| CLOSED | 184 |
| DISMISSED | 117 |
| WITHDRAWN DISMISSED | 74 |
| ORDERED | 30 |
| PARTLY ALLOWED | 17 |
| BAIL GRANTED | 16 |
Recent judgments
- M/s. Martin Property Developers Pvt. Ltd., v. Joint Director, — Madras High Court (2021-06-17)
- G.Lingannan v. The Secretary — Madras High Court (2021-06-02)
- G.Kaliyappan v. PRIYANKA PANKAJAM I.A.S — Madras High Court (2021-03-26)
- L. NAGARAJAN v. PRIYANKA PANKAJAM I.A.S — Madras High Court (2021-03-26)
- V.Sankaran v. PRIYANKA PANKAJAM I.A.S — Madras High Court (2021-03-26)
- D.Karunanithi v. PRIYANKA PANKAJAM I.A.S. — Madras High Court (2021-03-26)
- A.Gowrammal v. M.P.SIVANARUL I.A.S — Madras High Court (2021-03-26)
- K.Dharmalingam v. PRIYANKA PANKAJAM I.A.S — Madras High Court (2021-03-26)
- C.Jambulingam v. M.P.SIVANARUL IAS — Madras High Court (2021-03-26)
- C.Madesh v. M.P.SIVANARUL IAS — Madras High Court (2021-03-26)
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