R.SUBBIAH, R.BANUMATHI

83 recorded High Court judgment(s) · 2012–2013

Courts

Disposal nature

Recent judgments

• THE STATE OF TAMIL NADU, v. M.MAHENDRAN, — Madras High Court (2013-11-06)
• GNANASEKARAN v. THE ASSISTANT DIRECTOR OF — Madras High Court (2013-10-29)
• THE MANAGER v. TMT CHENNAMMA — Madras High Court (2013-10-22)
• BRANCH MANAGER v. THANGAM W/O DEVENDRAN — Madras High Court (2013-10-22)
• MANAGING DIRECTOR v. DHANDAPANI — Madras High Court (2013-10-22)
• MAHESWARI v. M/S SUPREME INDIA ROADLINES — Madras High Court (2013-10-21)
• THE MANAGING DIRECTOR v. S.PRADEEP KUMAR — Madras High Court (2013-10-11)
• THE NEW INDIA ASSURANCE CO LTD v. G.K.SRINIVASAN — Madras High Court (2013-10-11)
• NATIONAL INSURANCE CO. LTD., v. M.SHANMUGHAM, — Madras High Court (2013-10-09)
• C.B.SHANKAR, v. THE MANAGING DIRECTOR, — Madras High Court (2013-10-07)