LexR.SUBBIAH, P. VELMURUGAN
69 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 69 |
Disposal nature
| DISMISSED | 24 |
| PARTLY ALLOWED | 15 |
| DISPOSED OF | 15 |
| WITHDRAWN DISMISSED | 4 |
| ALLOWED | 3 |
| DISMISSED FOR NON-PROSECUTION | 3 |
| DISPOSED OF IN MEMO OF COMPROMISE | 2 |
| INJUNCTION MADE ABSOLUTE | 2 |
Recent judgments
- M/s.Tamilnad Mercantile v. The District Maistrate — Madras High Court (2019-11-29)
- M/S.RELIANCE GEN INSURANCE CO LTD v. LEELAVATHI — Madras High Court (2019-11-29)
- P.Nagarathna v. Tahsildar — Madras High Court (2019-11-29)
- JOSEPH ANTOINE MARIE MICHEL v. TMT. SELIN MARY — Madras High Court (2017-11-21)
- REJITHA v. VIKRAM V.RAJKUMAR — Madras High Court (2017-11-10)
- N.SUDHAKAR REDDY v. SRI KALAHATEESWARA SWAMIVARI — Madras High Court (2017-11-10)
- MR.R.SEENU v. MRS.N.PORKODI — Madras High Court (2017-11-10)
- THE MANAGING DIRECTOR, v. MR.K.MAHENDRAN, — Madras High Court (2017-11-07)
- Er.R.FREDERICK v. H.MALINI — Madras High Court (2017-11-07)
- FARIDA BEE@NOORJAGAN v. SHARIFA BEE — Madras High Court (2017-10-31)