LexR.SUBBIAH, P.D.AUDIKESAVALU
259 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 259 |
Disposal nature
| DISPOSED OF | 79 |
| DISMISSED | 71 |
| PARTLY ALLOWED | 40 |
| WITHDRAWN DISMISSED | 19 |
| ALLOWED | 17 |
| CLOSED | 12 |
| DISMISSED FOR NON-PROSECUTION | 6 |
| ORDERED | 4 |
Recent judgments
- GUNASUNDARI v. THE CHIEF PERSONNEL OFFICER — Madras High Court (2019-12-19)
- M.A.Moorthy, v. Executive Engineer — Madras High Court (2018-12-19)
- ANNAI INDIRA GANDHI HUT v. STATE OF TN, REP BY ITS — Madras High Court (2018-12-19)
- S.SUBBULAKSHMI@SUNITHA v. S.SUBRAMANINIAN@ SARAVANAN — Madras High Court (2018-10-10)
- K. SIVARENJANI, v. A. SIVAKUMAR — Madras High Court (2018-10-03)
- G.BAPPUDURAI v. THE REGISTRAR, THE TAMILNADU — Madras High Court (2018-09-24)
- MURALI KRISHNA v. K.M.CHOODAMANI — Madras High Court (2018-09-14)
- LAKSHMI (DECEASED) v. M/S. UNIQUE INDUSTRIAL — Madras High Court (2018-09-14)
- R. PADMININ, v. T. HEMACHANDRAN, — Madras High Court (2018-09-14)
- St.George Anglo Indian v. The Government of Tamilnadu — Madras High Court (2018-08-28)