LexR.SUBBIAH, M.S. RAMESH
108 recorded High Court judgment(s) · 2017–2020
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 108 |
Disposal nature
| DISMISSED | 27 |
| DISPOSED OF | 21 |
| ORDERED | 19 |
| ALLOWED | 15 |
| WITHDRAWN DISMISSED | 13 |
| PARTLY ALLOWED | 3 |
| DISMISSED FOR NON-PROSECUTION | 3 |
| CLOSED | 3 |
Recent judgments
- RAJIV MANGAL v. RITU MANGAL — Madras High Court (2020-12-01)
- D.SURESH KUMAR v. THE SPECIAL TAHSILDAR(LA) — Madras High Court (2017-11-17)
- THE SPECIAL TAHSILDR (LA) v. D.NARAYANAN — Madras High Court (2017-09-20)
- THE SPECIAL TAHSILDAR(L.A) v. M/S. RAMADOSS NAIDI (DIED) — Madras High Court (2017-08-23)
- R.KUMARAN v. L.DHANALAKSHMI — Madras High Court (2017-07-27)
- RAJIV MANGAL v. RITU MANGAL — Madras High Court (2017-07-27)
- M.JEGANATHAN v. SASIREKHA — Madras High Court (2017-07-20)
- DR. V. JOTHILAKSHMI v. R. PRABHAKAR — Madras High Court (2017-07-20)
- MR.M.P.RATHINDRAN v. SMT SARASWATHI NARAYANAN — Madras High Court (2017-07-17)
- HEENA K.ADROJA v. B.J.BIKRAM SINGH — Madras High Court (2017-06-29)