LexR.SUBBIAH, KRISHNAN RAMASAMY
2,022 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 2022 |
Disposal nature
| DISPOSED OF | 1886 |
| DISMISSED | 48 |
| ORDERED | 26 |
| WITHDRAWN DISMISSED | 25 |
| ALLOWED | 12 |
| CLOSED | 11 |
| DISMISSED AS INFRUCTUOUS | 6 |
| PARTLY ALLOWED | 2 |
Recent judgments
- VIJETHA DHINAKARAN v. LALITHA — Madras High Court (2021-03-19)
- M/S.KARUPPU EZHUTHU KAZHAGAM , v. THE GOVERNMENT OF TAMIL NADU, — Madras High Court (2020-09-04)
- M.Karpagam v. The Chief Secretary to Government — Madras High Court (2020-08-07)
- The Tamilnadu Independent v. Union of India — Madras High Court (2020-07-13)
- Raja v. THE DISTRICT COLLECTOR, SALEM — Madras High Court (2020-07-13)
- S.Mahaveer Shivaji v. The Secretary — Madras High Court (2020-07-03)
- M/S THE INDIA CEMENTS v. THE CUSTOMS — Madras High Court (2020-07-03)
- M/S MEDI HERBS v. THE CUSTOMS — Madras High Court (2020-07-03)
- TAMIL NADU GOVT v. The Secretary to the Government, — Madras High Court (2020-07-02)
- S.V.Ramamurthy v. The Chief Secretary — Madras High Court (2020-07-02)