LexR.SUBBIAH, K. RAVICHANDRABAABU
28 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 28 |
Disposal nature
| DISPOSED OF | 23 |
| ALLOWED | 2 |
| WITHDRAWN DISMISSED | 1 |
| DISMISSED | 1 |
| CLOSED | 1 |
Recent judgments
- S.Yuvaraj, v. The Secretary to Government, — Madras High Court (2015-05-13)
- M/S SWARAJ ENTERPRISES v. THE ASST COMMISSIONER(CT) — Madras High Court (2015-05-13)
- G.R.Anantha Padmanaban v. Corporation of Chennai — Madras High Court (2015-05-13)
- Sri Vidya College of v. The Government of Tamil Nadu, — Madras High Court (2015-05-13)
- P.Kaushik Babu @ v. Corporation of Chennai — Madras High Court (2015-05-13)
- C.Chandra v. The Districit Collector — Madras High Court (2015-05-13)
- N.Prapanna Kumar v. Chennai Metropolitan — Madras High Court (2015-05-13)
- S.Ramesh Babu, v. Corporation of Chennai, — Madras High Court (2015-05-13)
- Mr.Syed Ashraf Ali v. The State of Tamilnadu — Madras High Court (2015-05-13)
- U.Niveditha v. Corporation of Chennai — Madras High Court (2015-05-13)