R.SUBBIAH, J. NISHA BANU

712 recorded High Court judgment(s) · 2016–2019

Courts

Madras High Court

712

ALLOWED	246
CLOSED	145
DISMISSED	133
DISPOSED OF	77
WITHDRAWN DISMISSED	49
ORDERED	33
DISMISSED FOR NON-PROSECUTION	7
PARTLY ALLOWED	7

USILAMPATTI KHATARIYA KULA v. THE STATE OF TAMIL NADU — Madras High Court (2019-01-23)
K.SUBASH MANIKANDAN, v. THE HEAD, — Madras High Court (2017-12-07)
MAGESH v. THE REGISTRAR — Madras High Court (2017-07-03)
S.MANI, S/O.SUBBURAYA GOUNDAR v. THE REGISTRAR, — Madras High Court (2017-07-03)
THE MANAGER v. RAMAIAH — Madras High Court (2017-04-10)
A.JANA v. THE MANAGING DIRECTOR — Madras High Court (2017-04-10)
THE CHAIRMAN v. CAPT. PAUL NADAR BENNET SINGH — Madras High Court (2017-04-10)
A.SOLAIMALAI v. THE SECRETARY — Madras High Court (2017-04-10)
THE COMMISIONER, v. P.MURUGESAN — Madras High Court (2017-04-10)
P.PERUMAL v. N.MANIVANNAN — Madras High Court (2017-03-17)